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NCT Delhi - Section

Section 40 in Delhi Wakf Board Regulations, 1963

40. Authentication of orders of the Board.

(1)The Chairman or the Secretary shall authenticate the orders and decisions of the Board.
(2)The common seal shall remain in the custody of the Secretary.
(3)All correspondence emanating from the Board shall be in the name of the Secretary and all correspondence with the Board shall be addressed to the Secretary.