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Commr.Cen.Exc.& Customs Surat-I vs M/S Santosh Textile Mills on 7 July, 2015

Bench: Anil R. Dave, R.K. Agrawal

     ITEM NO.41                                COURT NO.3                   SECTION III

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).28302/2011

     (Arising out of impugned final judgment and order dated 10/03/2011
     in TA No.1084/2010 passed by the High Court Of Gujarat At
     Ahmedabad)

     COMMR.CEN.EXC.& CUSTOMS SURAT-I                                         Petitioner(s)

                                                         VERSUS

     M/S SANTOSH TEXTILE MILLS                                               Respondent(s)
     (With office report)

     WITH
     SLP(C) No.29555/2013 & SLP(C) No.36137/2013-(With Office Report)

     Date : 07/07/2015 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                  Mr.   Maninder Singh,ASG
                                        Mr.   Arijit Prasad,Adv.
                                        Mr.   Ajay Sharma,Adv.
                                        For   Mr. B. Krishna Prasad,Adv.

                                        Ms. Poli Kataki,Adv.

     For Respondent(s)                  Mr.   Shamik Sanjanwala,Adv.
                                        Mr.   Kailash Pandey,Adv.
                                        Mr.   Ranjeet Singh,Adv.
                                        For   Mr. K.V. Sreekumar,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

SLP(C)Nos.28302/2011 & 29555/2013 :

We do not find any reason to entertain these petitions. The Special Leave Petitions are, accordingly, dismissed.

 SLP(C)No.36137/2013 :

List the matter on 20th July, 2015.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 2