Shri Shivakumara S/O Shri T P Ratnam vs Smt Dhanalakshmi @ Tara on 13 August, 2009

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Karnataka High Court

Shri Shivakumara S/O Shri T P Ratnam vs Smt Dhanalakshmi @ Tara on 13 August, 2009

Bench: K.L.Manjunath, S.N.Satyanarayana

:32? 'rag: Hiﬁriii germ? 91? KARN.A.TA§{,:'~'s, AT EATER THIS Tim 13" DAY ms' mans: f7 "

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"E"§1&-rs am :19 issues R: thﬁ Wsziiacisz. ﬁat}: iihés §ar'{2;&3 'misnged is ssmzomicaiiy micitiigz (ﬂags, {firm apgﬁiiant E5233 E3235 - ""7 'gm ;}a;":i;r.":'::§;31'}§; '»A?'h.€3"§i 2.2.2:: ';a12<;ihm:=~é::~Ea:s: 311% $315 ciaizghter-i::*3.:;nx: am .z;;c::§. jgééiiiﬁg zziimg wsﬁg a-3136 ifs; <Z.":aI"_'z.I}.{}E. be di§;b<:1i§:§1.:x€i"t'§::3;§~., :m§§: Exscaasc zrsf 23:13 piﬁprisks givttn $0 the r€spa:1£§_:_:i3§ 'b;§7 '1:€:%:"V_ ' Q mathcr ami the bratkéaay the: paf1i%;5c:5s- _.3 T'-vé;_tréa;;2§:€%f.. reiatéatizshig}, E2 "i'§1:'0ugh mat tha pz"oC%;?§i§T{;f1g;s V :°i§h*:' 0f st3:£:.i:me:t::§t of 0§_"§€C5Ti0i'3.S, of the resgondcnt is mzijss agaiiisi 7511:: hmi§1<:::~ iziﬁiaaa'? 2.3.61 that is 1§?i%i:sp7€3W::}f"aiiégéﬁsn against 'Lbs appeﬂaﬁt anciiég {hat S316 is rcaéjg :0 Eva with ?«%L':3:3§ ¥"atE féV§i{iQ€ﬂ£?€ is Sﬁi 3.3.? 311$ fivfiﬁ is me s§id%ncé hes: aaimits ihat $131611' :3;-Eatioﬁship vefészé €:<5;1{°<§.£;:a;E 3115; <:»:1i§=' bacauséz {sf £§:ii§7€m1':<%es '$15 V._respo'::c;%--$::5:' 311:} the famﬁy meniﬁars af 'aim; Véaqéyéﬁaﬂaitgv=ﬁ?é€f §%i§§0:1dent maﬁa an attsmpt £0 ccmimii Siliéfidﬁ by %:i«3€.iS§1§.§ Ezéjrstiaif with kamseaa it is aiss Sﬁﬁﬂ. frem $315 'éf'$"i€§ﬁZ1C€..fu}}:§iV¥}1€i %}mthe3"--~i::~?.aw cf the FES§é3I1§4.E';Z"}J. assauifsd that she iaiks me much 3336 War; ssshen ghe aiseg is axiybed}-* and triaﬁ £9 kmp hersaii' aimsi; ﬂag}? faseii is '4"V.;c:§i£a;}Eai11 that 331$ écres ﬁat 30$-i9}i7,~ﬁ with aixjibeéﬁx arid é0€S mi}? adgast wititi ihs §a.m§§}»-* msmﬁem 0"? $19 agsyaﬁazzt. 311% that. $25: ﬁ10'£§}€i'"i§':~}8§*€ ané ihsr: 'ar<:s%%:€:*-§:'2.~»§aw usgé to Cei}i1S'€aﬁ'§'.§§? 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Karnataka High Court

Shri Shivakumara S/O Shri T P Ratnam vs Smt Dhanalakshmi @ Tara on 13 August, 2009

Bench: K.L.Manjunath, S.N.Satyanarayana