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Patna High Court - Orders

The State Bank Of India & Ors vs Aun Kumar Mehta & Ors on 18 October, 2011

Author: Shiva Kirti Singh

Bench: Shiva Kirti Singh

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     MJC No.571 of 2011
                              The State Bank Of India & Ors .
                                             Versus
                                 Aun Kumar Mehta & Ors .
                                           -----------


3.     18-10-2011

Heard the parties.

For the reasons mentioned in this application, the prayer for restoration is allowed and L.P.A. No. 1329 of 2009 is restored to its original file.

(Shiva Kirti Singh, J.) (Shivaji Pandey, J.) Mkc/