Patna High Court - Orders
The State Bank Of India & Ors vs Aun Kumar Mehta & Ors on 18 October, 2011
Author: Shiva Kirti Singh
Bench: Shiva Kirti Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.571 of 2011
The State Bank Of India & Ors .
Versus
Aun Kumar Mehta & Ors .
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3. 18-10-2011Heard the parties.
For the reasons mentioned in this application, the prayer for restoration is allowed and L.P.A. No. 1329 of 2009 is restored to its original file.
(Shiva Kirti Singh, J.) (Shivaji Pandey, J.) Mkc/