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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(1) in Haryana Municipal Corporation Election Rules, 1994

(1)Every ballot paper shall have a counter-foil attached thereto and the said ballot paper and the counter-foil shall be in such Form, and the particulars therein shall be in Hindi and in such other language or languages as the State Election Commissioner may direct.