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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(4)Tracking and recording software for all new seals shall be obtained by the licensee from the meter manufacturer to track movement of seals starting from manufacture, procurement, storage, record keeping, installation, series of inspections, removal and disposal. Similar provision in the tracking software may be made for meter movement also.