Calcutta High Court (Appellete Side)
Mala Ghosh & Anr vs Mala Roy & on 21 January, 2022
Author: Shampa Sarkar
Bench: Shampa Sarkar
Sn 21.1.2022 C.P.A.N. 39 of 2022
8
Arising out of
W.P.A.14015 of 2021
Mala Ghosh & Anr. VS. Mala Roy &
Ors.
Mr.Sarwar Jahan
Mr.Anisur Rahaman
..for the petitioners
Learned Advocate on record for the
petitioners is directed to serve copies of
the contempt application upon the alleged
contemnors/ respondents by registered post
with acknowledgement due and the affidavit of service be filed on the next date of hearing.
Let this matter appear on February 25, 2022 under the heading "Application".
The learned advocate for the alleged contemners shall file a compliance report on that date.
(Shampa Sarkar,J.) 2 3