Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(1)(b) in Goa Tax on Entry of Goods Rules, 2000

(b)The name of the person or persons, if any, responsible for the payment of amount due;