Section 17(b) in The Bihar General Provident Fund Rules, 1948
(b)the amount of subscriptions with interest thereon standing to the credit of a subscriber in the Fund may be withdrawn to meet:(i)a payment towards a policy of life insurance;(ii)the purchase of single payment insurance policy;(iii)the payment of a single premium or subscription to a family pension fund approved [* * *] [[The following Funds have been approved by the Provincial Government -
