Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(7)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(7)(c) in Bihar Factories Rules, 1950

(c)Large quantities of such liquids shall be stored in isolated adequately ventilated building or fire resisting construction or in storage tanks, preferably under-ground and at a distance from any building as required in the Petroleum Rules, 1976.