Section 157(4)(g) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 157(4)] [Section 157] [Entire Act]

(g)Such portion of the rent or other proceeds of nazul property as the State Government may direct to be placed to the credit of the Gram Fund.

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