Patna High Court - Orders
Rubi Kumari vs The General Manager (Lpg) on 6 December, 2022
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14890 of 2019
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Rubi Kumari
... ... Petitioner/s
Versus
The General Manager (LPG) & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : None
For the Respondent/s : Mr.Amlesh Kumar Varma, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 06-12-2022Learned counsel for the respondents states that petitioner's grievance stands redressed and it is, perhaps, for this reason, petitioner, having lost interest, is not appearing in the matter.
Despite repeated calls, none has entered appearance on behalf of the petitioner. However, in the interest of justice, matter is adjourned.
List on 15.12.2022 in the category of 'Order Matters'.
(Sanjay Karol, CJ) ( Partha Sarthy, J) Sujit/-
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