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Patna High Court - Orders

Rubi Kumari vs The General Manager (Lpg) on 6 December, 2022

Bench: Chief Justice, Partha Sarthy

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.14890 of 2019
                   ======================================================
                   Rubi Kumari
                                                                          ... ... Petitioner/s
                                                   Versus

                   The General Manager (LPG) & Ors.
                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s   :     None
                   For the Respondent/s   :     Mr.Amlesh Kumar Varma, Advocate
                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                           and
                           HONOURABLE MR. JUSTICE PARTHA SARTHY
                                         ORAL ORDER

                   (Per: HONOURABLE THE CHIEF JUSTICE)

2     06-12-2022

Learned counsel for the respondents states that petitioner's grievance stands redressed and it is, perhaps, for this reason, petitioner, having lost interest, is not appearing in the matter.

Despite repeated calls, none has entered appearance on behalf of the petitioner. However, in the interest of justice, matter is adjourned.

List on 15.12.2022 in the category of 'Order Matters'.

(Sanjay Karol, CJ) ( Partha Sarthy, J) Sujit/-

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