Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 117 in Goa Co-operative Societies Rules, 2003 117. Age limit of Co-operative Authorities. - No person shall hold or continue to hold office of a Co-operative Authority after he attains the age of 58 years.
