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State of Rajasthan - Section

Section 93 in Rajasthan District Board Account Rules

93.

Cheques shall be payable at any time within three months after the month of issue; thus cheque bearing date any time in January is payable at any time upto 30th April.If the currency of a cheque should expire owing to its not being presented at the treasury within the period specified above, it may be received back by the drawer who should then cancel it and issue a new cheque in lieu of it.Cancellation of Cheques