Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax ... vs M/S Nikunj Jewellers Pvt. Ltd. on 9 July, 2018

Bench: Abhay Manohar Sapre, Uday Umesh Lalit

     ITEM NO.5                               COURT NO.10                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     PECIAL LEAVE PETITION (CIVIL) Diary No(s). 14952/2018

     (Arising out of impugned final judgment and order dated 27-10-2017
     in ITA No. 894/2017 passed by the High Court of Delhi at New Delhi)

     PR. COMMISSIONER OF INCOME TAX (CENTRAL) I                            Petitioner(s)

                                                     VERSUS

     M/S NIKUNJ JEWELLERS PVT. LTD.                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.73784/2018-CONDONATION OF DELAY
     IN FILING)

     WITH
     Diary No(s). 19543/2018
     (FOR ADMISSION and I.R. and IA No.80003/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 09-07-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Ms.   Pinky Anand,ASG
                                       Mr.   M.P.Gupta,Adv.
                                       Ms.   Sadhana Sandhu,Adv.
                                       Ms.   Tanisha Samanta,Adv.
                                       For   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with Civil Appeal No.6415 of 2016 and batch.

17:50:23 IST (ANITA MALHOTRA) (CHANDER BALA) Reason: COURT MASTER COURT MASTER