Supreme Court - Daily Orders
The Vvf Ltd. Employees Union vs M/S. Vvf India Limited on 11 April, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
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ITEM NO.35 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………………... Diary No. 26795/2021
(Arising out of impugned final judgment and order dated 22-06-2021
in RPL No. 82/2019 25-07-2019 in WP No. 1920/2014 passed by the
High Court Of Judicature At Bombay)
THE VVF LTD. EMPLOYEES UNION Petitioner(s)
VERSUS
M/S. VVF INDIA LIMITED & ANR. Respondent(s)
(IA No. 158168/2021 - CONDONATION OF DELAY IN FILING
IA No. 158169/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
WITH
SLP(C) No. 24994/2019 (IX)
(IA No. 91482/2020 - AMENDMENT OF APPEAL / PETITION / I.A.
IA No. 61278/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 140245/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 98645/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 160998/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
Date : 11-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Jamshed P. Cama, Sr. Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Prashant Pavaskal, Adv.
Mr. Supantha Sinha, Adv.
Mr. Mayan Prasad, Adv.
Ms. Suruchi Kumar, Adv.
Signature Not Verified
Mr. Sanjay Singhvi, Sr. Adv.
Digitally signed by
SNEHA DAS
Date: 2023.04.11
17:52:16 IST
Reason: Mr. Bennet D' Costa, Adv.
Ms. Jignasha Pandya, Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
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For Respondent(s) Mr. Sanjay Singhvi, Sr. Adv.
Mr. Bennet D' Costa, Adv.
Ms. Jignasha Pandya, Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
Mr. Jamshed P. Cama, Sr. Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Prashant Pavaskal, Adv.
Mr. Supantha Sinha, Adv.
Mr. Mayan Prasad, Adv.
Ms. Suruchi Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
List tomorrow i.e., on 12.04.2023 after Item No. 103 i.e., C.A. Nos. 2419-2420 of 2023.
(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR