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Supreme Court - Daily Orders

The Vvf Ltd. Employees Union vs M/S. Vvf India Limited on 11 April, 2023

Bench: Aniruddha Bose, Sudhanshu Dhulia

                                                 1

     ITEM NO.35                          COURT NO.11                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)…………………... Diary No. 26795/2021

     (Arising out of impugned final judgment and order dated 22-06-2021
     in RPL No. 82/2019 25-07-2019 in WP No. 1920/2014 passed by the
     High Court Of Judicature At Bombay)

     THE VVF LTD. EMPLOYEES UNION                                    Petitioner(s)

                                                VERSUS

     M/S. VVF INDIA LIMITED & ANR.                                   Respondent(s)


     (IA No. 158168/2021 - CONDONATION OF DELAY IN FILING
      IA No. 158169/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
     GROUNDS)

     WITH
     SLP(C) No. 24994/2019 (IX)
     (IA No. 91482/2020 - AMENDMENT OF APPEAL / PETITION / I.A.
     IA No. 61278/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 140245/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 98645/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 160998/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
     FACTS)

     Date : 11-04-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)             Mr. Jamshed P. Cama, Sr. Adv.
                                   Mr. Anil Kumar Mishra-i, AOR
                                   Mr. Prashant Pavaskal, Adv.
                                   Mr. Supantha Sinha, Adv.
                                   Mr. Mayan Prasad, Adv.
                                   Ms. Suruchi Kumar, Adv.
Signature Not Verified


                                   Mr. Sanjay Singhvi, Sr. Adv.
Digitally signed by
SNEHA DAS
Date: 2023.04.11
17:52:16 IST
Reason:                            Mr. Bennet D' Costa, Adv.
                                   Ms. Jignasha Pandya, Adv.
                                   Mr. Nitin S. Tambwekar, Adv.
                                   Mr. Seshatalpa Sai Bandaru, AOR
                                  2


For Respondent(s)   Mr. Sanjay Singhvi, Sr. Adv.
                    Mr. Bennet D' Costa, Adv.
                    Ms. Jignasha Pandya, Adv.
                    Mr. Nitin S. Tambwekar, Adv.
                    Mr. Seshatalpa Sai Bandaru, AOR

                    Mr. Jamshed P. Cama, Sr. Adv.
                    Mr. Anil Kumar Mishra-i, AOR
                    Mr. Prashant Pavaskal, Adv.
                    Mr. Supantha Sinha, Adv.
                    Mr. Mayan Prasad, Adv.
                    Ms. Suruchi Kumar, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

Leave granted.

List tomorrow i.e., on 12.04.2023 after Item No. 103 i.e., C.A. Nos. 2419-2420 of 2023.

     (SNEHA DAS)                                   (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT                      ASSISTANT REGISTRAR