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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. State University Service Rules, 1983

(1)Selection for recruitment to the Service may be held at such intervals as the [State Government] [Substituted by Notification No. 808-99-C-3-XXXVIII, dated 23-3-1999.] may, in consultation with the Commission, determine from time to time.