Supreme Court - Daily Orders
Asst.Commissioner Of Income Tax vs Gujarat Power Corporation Ltd. Thr. Its ... on 10 February, 2014
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ITEM NO.71 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).33572/2013
(From the judgement and order dated 30/07/2012 in SCA No.29792/2007 of The
HIGH COURT OF GUJARAT AT AHMEDABAD)
ASST.COMMR.OF I.T Petitioner(s)
VERSUS
GUJARAT POWER CORP LTD. Respondent(s)
(With appln(s) for c/delay in filing SLP and office report )
WITH SLP(C) NO. 36844 of 2013
(With office report)
SLP(C) NO. 36845 of 2013
(With office report)
Date: 10/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Arijit Prasad, Adv.
Mr. T.M. Singh, Adv.
Ms. Anita Sahani, Adv. for
Mrs Anil Katiyar,Adv.
For Respondent(s) Mr. Saurabh N. Soparkar, Sr. Adv.
Mr. Amar Dave, Adv.
Mr. Chirag M.Shroff,Adv.
Ms. Priyanka Rai, Adv.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Hearing expedited.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |