Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court - Daily Orders

Asst.Commissioner Of Income Tax vs Gujarat Power Corporation Ltd. Thr. Its ... on 10 February, 2014

ð
ITEM NO.71                  COURT NO.2               SECTION IIIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).33572/2013

(From the judgement and order dated 30/07/2012 in SCA No.29792/2007 of   The
HIGH COURT OF GUJARAT AT AHMEDABAD)


ASST.COMMR.OF I.T                                      Petitioner(s)

                   VERSUS

GUJARAT POWER CORP LTD.                                Respondent(s)

(With appln(s) for c/delay in filing SLP and office report )

WITH SLP(C) NO. 36844 of 2013
(With office report)
SLP(C) NO. 36845 of 2013
(With office report)

Date: 10/02/2014    These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE R.M. LODHA
          HON’BLE MR. JUSTICE SHIVA KIRTI SINGH

For Petitioner(s)          Mr. Arijit Prasad, Adv.
                           Mr. T.M. Singh, Adv.
                           Ms. Anita Sahani, Adv. for
                        Mrs Anil Katiyar,Adv.

For Respondent(s)           Mr.   Saurabh N. Soparkar, Sr. Adv.
                            Mr.   Amar Dave, Adv.
                            Mr.   Chirag M.Shroff,Adv.
                            Ms.   Priyanka Rai, Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

Leave granted.

Hearing expedited.

|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |