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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)A Zila Panchayat may similarly delegate to a Kshettra Panchayat and a Kshettra Panchayat to the Zila Panchayat any of its powers or functions under this Act.