Chattisgarh High Court
Chhattisgarh Infrastructure ... vs Khilawan Prasad Sahu 26 Wpl/609/2010 ... on 2 January, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPL No. 6262 of 2009 CG Infrastructure Development Corporation Versus Khilawan Prasad Sahu 02/01/2020 As prayed by Shri SP Sahu, counsel for the petitioner, post the matter after 2 weeks.
Sd/-
Judge (Prashant Kumar Mishra) Barve