Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2) in The Orissa Cultural Grants Rules, 1995 (2)No supplementary grant (in addition to the grant provided for the year) shall ordinarily be sanctioned by Government in favour of a State Autonomous Body.
