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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1)(1) in The Regulations on the Handling of Freight Containers Containing Dangerous/ Hazardous Cargo at Paradip Port, 1986

1.2.1. "Freight Container" for dangerous cargo hereinafter called 'Container' means an article of transport equipment specially designed and constructed for the purpose of transport of dangerous goods by one or more modes of transport;