Section 11 in The Warehousing Development and Regulatory Authority (Electronic Negotiable Warehouse Receipts) Regulations, 2017
11. Information of electronic Negotiable Warehouse Receipts.
- The Authority may direct warehouseman, repository or any other related entity to furnish information relating to electronic Negotiable Warehouse Receipts and such other information to the Authority at periodic intervals.Form Aelectronic Negotiable Warehouse Receipt / electronic Non-Negotiable Warehouse Receipt[See Regulation 4]
