Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 43 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 43. Except when otherwise specified the Finance Committee shall act an advisory body in all matters concerning the finances of the Board.
