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Supreme Court - Daily Orders

Bhanu Shamundre vs Vinod Kumar Yadav on 30 April, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.802                               COURT NO.11                SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

         CONMT.PET.(C) No. 865/2019 in W.P.(C) No. 113/2018

     BHANU SHAMUNDRE                                                     Petitioner(s)

                                                     VERSUS

     VINOD KUMAR YADAV                                                   Respondent(s)



     WITH
     CONMT.PET.(C) No. 975/2021 in W.P.(C) No. 1308/2019 (X)
     FOR ADMISSION

     Date : 30-04-2025 This petition was mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE JOYMALYA BAGCHI


     For Petitioner(s) : Mr. Satyajeet Kumar, AOR (mentioned by)

                                        Mr. Anilendra Pandey, AOR

     For Respondent(s) : Mr. Sudarshan Lamba, AOR
                         Ms. Priyanka Das, Adv.

                                        Mr. Timeshares Prasad Goyal, AOR


                             UPON mentioning the Court made the following
                                                 O R D E R

List on 09.05.2025.

(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by INDU MARWAH Date: 2025.05.01 16:29:59 IST Reason: