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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(d) in The Orissa Factories Rules, 1950

(d)In every room of a factory exit sufficient to permit safe escape of the occupants in case of fire or other emergency, shall be provided which shall be free of any obstruction.