Section 2(1)(p) in Haryana Co-operative Societies Act, 1984

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State of Haryana - Subsection

Section 2(1)(p) in Haryana Co-operative Societies Act, 1984

(p)``producer society'' means a society formed with the object of producing and disposing of goods and commodities as a collective property of its members and includes a society formed with the object of the collective disposal of the labour of its members;

(pa)[ ``Reserve Bank'' means the Reserve Bank of India established under the Reserve Bank of India Act, 1934 (2 of 1934);] [Inserted by Haryana Act No. 18 of 2007.]

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State of Haryana - Subsection

Section 2(1)(p) in Haryana Co-operative Societies Act, 1984