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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(7)(b) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(b)The other conditions of service of the Vice-Chancellor shall be such as may be determined by the Statutes and accepted by the Vice-Chancellor at the time of his appointment: