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State of Uttar Pradesh - Section

Section 40 in The U.P. Godam Niyamavali, 1972

40. Hours of business of warehouses.

- Without prejudice to the provisions of the U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962 as amended from time to time, the business shall be transacted in every warehouse for at least 8 hours a day on every working day. The actual hours when business can be transacted shall be conspicuously exhibited at the public entrance of the warehouse and communicated to the Licensing Authority. The changes, if any, will also be communicated well in time, at least-fifteen days before the change.