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State of Haryana - Section

Section 11 in The Punjab Chaukidara Rules

11.

The Deputy Commissioner, or the officer duly authorised by him in that behalf, may dismiss any village watchmen or daffadar for any misconduct or neglect of duty [or physical unfitness for the performance of his duties] [Added by Punjab Government Notification No. 5105-JL56/75399, dated the 10th October, 1956.].