Section 2(c) in THE ANDHRA PRADESH MEDICAL PRACTITIONERS REGISTRATION ACT, 1968
(c)‘Council’ means the Andhra Pradesh Medical Council established under section 3 [(cc) ‘CME’ means a continued medical education programme or recognized medical conference or seminar or workshop as may be approved or conducted by the Council in the State headquarters or regional headquarters or district headquarters or teaching hospitals or medical colleges or any institution run by the Andhra Pradesh Vaidya Vidhana Parishad.]
