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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Andhra Pradesh - Subsection

Section 82(1)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)obtaining a Development Permission Order from the Metropolitan Commissioner / Vice-Chairperson, which shall be subject to the development conditions that are applicable and required to be complied with;