Supreme Court - Daily Orders
Principal Commissioner Of Income Tax-6 vs M/S M. Tech India Pvt. Ltd. on 21 October, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.40 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 19371/2016
(Arising out of impugned final judgment and order dated 19/01/2016
in ITA No. 890/2015 passed by the High Court of Delhi at New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Petitioner(s)
VERSUS
M/S M. TECH INDIA PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 21/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Ms. B. Sunita Rao, Adv.
Ms. Asha Gopalan Nair, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with SLP (C)Nos. 33495-33496 of 2011.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.10.22 11:39:33 IST Reason: