Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 376] [Entire Act] State of West Bengal - Subsection Section 376(h) in West Bengal Municipal Act, 1993 (h)build or dig, or cause to be built or dug, a vault in any burial ground in any line not marked out for such purpose by or under the order of the Board of Councilors;
