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State of Madhya Pradesh - Section

Section 5 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

5. Period for submission of accounts for audit.

- The Principal Officer of the local authority whose accounts are declared under Section 4 to be subject to audit under this Act, shall submit or cause to be submitted for audit all accounts of its local fund in such form and manner as may be prescribed to the Auditor yearly or at such period as may be required by the State Government.