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[Cites 0, Cited by 0] [Section 68J(3)] [Section 68J] [Entire Act]

Union of India - Subsection

Section 68J(3)(i) in The Employees' Provident Funds Scheme, 1952

(i)a certificate from a doctor of the hospital that the patient has been hospitalised or requires hospitalisation for one month or more, or that a major surgical operation had or has become necessary, and