Section 4(2) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994
(2)The pre-natal diagnostic procedures or pre-natal diagnostic techniques shall be carried out solely for the purpose of detection of any one or more of the following abnormalities and diseases, namely :-(i)the chromosomal abnormalities;(ii)the genetic metabolic disease;(iii)the haemoglobinopathies;(iv)the sex-linked genetic disease;(v)the congenital abnormalities; and(vi)any other abnormalities or diseases as may be declared by the Authority for the purposes of this section.
