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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(1)(e) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016

(e)open stadium with seating capacity more than 50,000 persons and indoor stadium with seating capacity more than 25,000 persons;