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[Cites 0, Cited by 0] [Section 2] [Entire Act]

International Treaty - Subsection

Section 2(7) in Guidelines For International Collaboration Research Projectsinvolving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutionsincluding Government Sponsored Institutions And Such Institutions In Other Countries

(7)In case the collaborative research projects involve exchange and transfer of dead or preserved specimen(s) and/or herbarium(s) of India on loan or on any other terms, for taxonomic studies as required by bona fide scientists/professors of recognised universities and Government Institutions of India who are engaged in ure classical taxonomic studies, this shall be done with the approval ofd concerned Departments/ Ministries of the Government of India.