Section 32(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(2)The following shall form part of, or be paid into, the University Fund-(a)any rent, contribution or grant by Central or State Government or any body corporate;(b)trusts, bequests, donations, endowment and other grants, if any;(c)the income of the University from all sources including income from fees and charges;(d)all others sums received by the University.
