Himachal Pradesh High Court
U.O.I. And Ors. vs . Mes Contract Workers And Ors. on 24 August, 2024
U.O.I. and Ors. Vs. MES Contract Workers and Ors.
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CWP No. 3172 of 2021 24.08.2024Present: Mr. Balram Sharma, Deputy Solicitor General of India, for the petitioners.
Mr. J.L. Bhardwaj, Sr. Advocate, with Mr. Sanjay Bhardwaj, Advocate, for respondents No. 1 to 17 and 19 to 23.
r to Heard in part. For continuity, list on 06.09.2024.
( Satyen Vaidya ) Judge 24th August, 2024 (sushma) ::: Downloaded on - 24/08/2024 20:30:03 :::CIS