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Central Administrative Tribunal - Ernakulam

Dr Irene Mathews vs Union Public Service Commission (Upsc) on 2 February, 2024

                                     1

                     Central Administrative Tribunal
                           Ernakulam Bench

                         O.A No.180/00533/2022
                 Friday, this the 2nd day of February, 2024
CORAM:
Hon'ble Mr. Justice K.Haripal, Judicial Member
Hon'ble Mr.K.V.Eapen, Administrative Member

Dr.Irene Mathews, aged 33, daughter of M.M.Mathews,
Manthara House, Ambala Kavala, Kanakkary P.O
Kottayam District, Pin 686 632                      -          Applicant

(By Advocates: Mr.Biju P.N)
                                  Versus

1.   The Union of Public Service Commission
     Dholpur House, Shahjahan Road
     New Delhi - 110 069 represented by its Secretary

2.   The Director, Recruitment Branch,
     Union Public Service Commission
     Dholpur House, Shahjahan Road
     New Delhi - 110 069

3.   The Principal, Sri. Venkateshwaraa Medical College Hospital
     and Research Centre, No.13 A, Villupuram Main Road
     Ariyur, Puducherry Pin 605 102

4.   The National Medical Commission, Pocket 14, Sector 8,
     Dwarka Phase I, New Delhi Pin 110 077 represented
     by its Chairperson
                                      2

5.   Union of India represented by the Secretary
     Health and Family Welfare department
     Nirman Bhavan New Delhi - 11001                         - Respondents

(By Advocates: Mr.Thomas Mathew Nellimoottil for R 1-2, Mr.Ratheesh H
for R5)

     The O.A having been heard on 2 nd February, 2024, this Tribunal
passed the following order on the same day:

                            O R D E R (ORAL)

Justice K.Haripal, Judicial Member When taken up today, learned counsel for the applicant submits that the applicant has already been promoted, though in a different channel.

In the light of the same, she does not want to pursue the Original Application. Recording the above submission, O.A is closed. No costs.

(Dated this the 2nd day of February, 2024) K.V Eapen Justice K.Haripal Administrative Member Judicial Member sv 3 List of Annexure Annexure A1 - True copy of the Certificate dated 8.5.2013 issued by Mahatma Gandhi University to the applicant Annexure A2- True copy of the certificate dated 7.1.2013 issued by Principal of Government Medical College, Kottayam to the applicant Annexure A3- True copy of the Certificate dated 5.9.2017 issued by Jawaharlal Institute of Post Graduate Medical Education and Research Annexure A4- True copy of the Certificate dated 21.9.2018 awarding the diploma (DNB) Annexure A5- True copy Notification of Advertisement No.01/2021 issued by first respondent Annexure A6- True copy of Certificate No.1764/SVMCH&RC/Academic/2017 dated 18/8/2017 issued by the Principal of Sri.Venkateshwara Medical College Hospital and Research Centre, Puducherry Annexure A7- True copy of the certificate No.Admn-III(B) 5.138/17 dated 28.06.2019 issued by the Administrative Officer, JIPMER, Puducherry Annexure A8- True copy of certificate dated 13.8.2020 issued by Senior Administrative Officer, GIPMER, Puducherry on 13.8.2020 Annexure A9- True copy of the application submitted by the applicant dated 28.01.2021 Annexure A10- True copy of the email dated 3.2.2021 issued by the applicant to the first respondent Annexure A11- True copy of the Certificate No.47/SVMCH&RC/Academic/2021 dated 02/02/2021 issued by the Dean of Sri.Venkateshwara Medical College Hospital & Research Centre, Puducherry Annexure A13- True copy of the applicant list for Assistant Professor 4 (Dermatology) Annexure A14- True copy of representation dated 13/09/2022 filed before the 2nd respondent Annexure A15- True copy of interim order dated 22.09.2022 issued by the HighCourt of Kerala ...