Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 29 in Himalayiya University Act, 2019 29. Fee Structure. - The fee structure of the courses run by the university shall be determined by the Admission and Fee Regulatory Committee.Chapter-V Statutes and Rules
