Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in The Navy (Enrolment) Regulations, 1965

5. Procedure before enrolling officer.

- Upon the appearance before an enrolling officer of any person desirous of being enrolled, the enrolling officer shall read and explain to him or cause to be read and explained to him in his presence, the conditions of the service for which he is to be enrolled; and shall put to him the questions set forth in the prescribed form of enrolment, and shall, after having cautioned him that if he makes a false answer to any such question he will be liable to punishment under the Act, record or cause to be recorded his answer to each such question.