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[Cites 0, Cited by 31] [Entire Act]

State of Tamilnadu - Section

Section 180 in Tamil Nadu District Municipalities Act, 1920

180. Prohibition against obstructions in or over streets.

- No one shall build any wall or erect any fence or other obstruction, or projection, or make any encroachment in or over any street, except as hereinafter provided.