Section 28(3)(b) in The West Bengal Correctional Services Act, 1992

[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

(b)on the devising of ways and means for establishing greater co-ordination between the Departments of—

(i)Home (excluding Jails Branch),

(ii)Home (Jails),

(iii)Judical,

(iv)Social Welfare,

(v)Education, and

(vi)Health and Family Welfare, of the State Government;

Legal Document View