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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(6) in The Bonded Labour System (Abolition) Ordinance, 1975

(6)The members of a committee other than the directors of the Board shall be paid by the corporation such fees and allowances as may be prescribed for attending its meetings and for attending to any other work of the corporation.