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State of West Bengal - Section

Section 308 in The West Bengal Motor Vehicles Rules, 1989

308. Prohibition of use trailers with motor cycles and invalid carriages.

(1)A motor cycle with not more than two wheels with or without a side car shall not draw a trailer.
(2)No motor cycle shall draw a trailer exceeding 227 kilograms in weight unladen or 152 centimetres in overall width.
(3)No invalid carriage shall draw a trailer.