Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(1)(iii) in Andhra Pradesh Capital Region Development Authority Act, 2014 (iii)shall have the power to engage officials of various cadres on deputation from the State and Central Government departments or Public Sector units;