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State of Uttar Pradesh - Section

Section 22 in The U.P. Food and Civil Supplies (Supply Branch) Ministerial Service Rules, 1979

22. [Scales of pay] [For Latest Pay Scale, please see Current G.O.].

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service whether in a substantive or officiating capacity or as a temporary measure shall be such as may be determined by the Government from time to time.
(2)The scales of pay in force at the time of commencement of these rules are as follows :
  Post   From 1st August, 1972 and from October, 1975in the case of Stenographer (Selection Grade)
  1   2
(1) Head Clerks } Rs. 250-7-285-E.B.-9-375--E.B.-10-425.
(2) Accountant
(3) Senior Accounts Clerk   Rs. 230-6-290-E.B.-9-335-E.B.-10-385.
(4) Clerk-cum-Typist   Rs. 200-5-250-E.B.-6-280-E.B.-8-320.
(5) Stenographer (Ordinary Grade)   Rs. 250-7-285-E.B.-9-375-E.B.-10-425.
(6) Stenographer (Selection Grade)   Rs. 300-8-340-E.B.-10-440-E.B.-12-500.